Ic 22237 Lt. Col Ram Awtar Sharma vs Union Of India And Anr.
2017 Latest Caselaw 6714 ALL

Citation : 2017 Latest Caselaw 6714 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Ic 22237 Lt. Col Ram Awtar Sharma vs Union Of India And Anr. on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 541 of 2011
 

 
Appellant :- Ic 22237 Lt. Col Ram Awtar Sharma
 
Respondent :- Union Of India And Anr.
 
Counsel for Appellant :- Ambrish Sharma,Vikas Mani Srivastava
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Singh,Ashok Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ambrish Sharma, learned counsel for the appellant.

List after three weeks.

Order Date :- 10.11.2017

Gss

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