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Virendra Prasad And 5 Ors. vs Gulab Singh (Deceased) And 8 Ors.
2017 Latest Caselaw 6713 ALL

Citation : 2017 Latest Caselaw 6713 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Virendra Prasad And 5 Ors. vs Gulab Singh (Deceased) And 8 Ors. on 10 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 65 of 2014
 

 
Appellant :- Virendra Prasad And 5 Ors.
 
Respondent :- Gulab Singh (Deceased) And 8 Ors.
 
Counsel for Appellant :- A.C. Pandey
 
Counsel for Respondent :- Manish Dev Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri A.C. Pandey, learned counsel for the appellants.

List after two weeks.

Order Date :- 10.11.2017

Gss

 

 

 
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