Shiv Sewak Singh And Anr. vs Shiv Badan Singh
2017 Latest Caselaw 6712 ALL

Citation : 2017 Latest Caselaw 6712 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Shiv Sewak Singh And Anr. vs Shiv Badan Singh on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1310 of 2014
 

 
Appellant :- Shiv Sewak Singh And Anr.
 
Respondent :- Shiv Badan Singh
 
Counsel for Appellant :- K.K. Mani,Atul Kumar Pandey
 
Counsel for Respondent :- Ashutsoh Upadhyay,Anil Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellants is present.

List after two weeks.

Order Date :- 10.11.2017

Gss

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