Tejbali vs Durgawati Devi
2017 Latest Caselaw 6711 ALL

Citation : 2017 Latest Caselaw 6711 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Tejbali vs Durgawati Devi on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 244 of 2014
 

 
Appellant :- Tejbali
 
Respondent :- Durgawati Devi
 
Counsel for Appellant :- Ram Ji Tripathi,Devesh Pandey
 
Counsel for Respondent :- Anil Kr. Mishra,Vineet Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Vineet Kumar Singh, learned counsel for the respondent.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.11.2017

Gss

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