Shailendra Kumar vs Manvir Singh And Others
2017 Latest Caselaw 6706 ALL

Citation : 2017 Latest Caselaw 6706 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Shailendra Kumar vs Manvir Singh And Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 801 of 2015
 

 
Appellant :- Shailendra Kumar
 
Respondent :- Manvir Singh And Others
 
Counsel for Appellant :- Santosh Yadav,Tarun Agrawal
 
Counsel for Respondent :- Divakar Rai Sharma,P.K. Jain,Siddharth Verma
 

 
Hon'ble Bachchoo Lal,J.

At the request of Tanya Pandey, Advocate, holding brief of Sri Tarun Agrawal, learned counsel for the appellant, the case is passed over for the day.

List after ten days.

Order Date :- 10.11.2017

Gss

Download the LatestLaws.com Mobile App