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Smt. Tasleem Alias Chunni vs Abdul Salam Khan (Deceased) And 31 ...
2017 Latest Caselaw 6702 ALL

Citation : 2017 Latest Caselaw 6702 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Smt. Tasleem Alias Chunni vs Abdul Salam Khan (Deceased) And 31 ... on 10 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 641 of 2016
 

 
Appellant :- Smt. Tasleem Alias Chunni
 
Respondent :- Abdul Salam Khan (Deceased) And 31 Ors.
 
Counsel for Appellant :- Syed Mohammad Nazar Bokha
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Syed Mohammad Nazar Bokhari, learned counsel for the appellant.

List after three  weeks.

Order Date :- 10.11.2017

Gss

 

 

 
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