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Satish Chand And 3 Ors. vs Ravindra Pratap Singh And 2 Others
2017 Latest Caselaw 6700 ALL

Citation : 2017 Latest Caselaw 6700 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Satish Chand And 3 Ors. vs Ravindra Pratap Singh And 2 Others on 10 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 630 of 2016
 

 
Appellant :- Satish Chand And 3 Ors.
 
Respondent :- Ravindra Pratap Singh And 2 Others
 
Counsel for Appellant :- Aklank Kumar Jain
 
Counsel for Respondent :- Madhav Jain
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Madhav Jain, learned counsel for the respondents.

List after two weeks.

Order Date :- 10.11.2017

Gss

 

 

 
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