Shailesh Singh vs Smt. Ramsati And 3 Ors.
2017 Latest Caselaw 6695 ALL

Citation : 2017 Latest Caselaw 6695 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Shailesh Singh vs Smt. Ramsati And 3 Ors. on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 16 of 2016
 

 
Appellant :- Shailesh Singh
 
Respondent :- Smt. Ramsati And 3 Ors.
 
Counsel for Appellant :- Manish Chandra Tiwari,Ashok Kumar Yadav
 
Counsel for Respondent :- Pawan Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ashok Kumar Yadav, learned counsel for the appellant.

List after three weeks.

Order Date :- 10.11.2017

Gss

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