Bhanu Pratap Tiwari vs The Board Of Director Baroda U.P. ...
2017 Latest Caselaw 6676 ALL

Citation : 2017 Latest Caselaw 6676 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Bhanu Pratap Tiwari vs The Board Of Director Baroda U.P. ... on 10 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 54470 of 2010
 

 
Petitioner :- Bhanu Pratap Tiwari
 
Respondent :- The Board Of Director Baroda U.P. Gramin Bank And Others
 
Counsel for Petitioner :- Girish Chandra Yadav
 
Counsel for Respondent :- P. K. Sinha,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Substitution application filed today is taken on record.

Shri P.K. Sinha, learned counsel for the respondent may file reply within next three weeks.

List thereafter.

Order Date :- 10.11.2017

pks

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