Chhatradhari Singh vs State Of U.P. And 3 Others
2017 Latest Caselaw 6675 ALL

Citation : 2017 Latest Caselaw 6675 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Chhatradhari Singh vs State Of U.P. And 3 Others on 10 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48909 of 2017
 

 
Petitioner :- Chhatradhari Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rudra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Narendra Kumar Tiwari
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List this matter on 11.12.2017.

Interim order, if any, to continue till then.

Order Date :- 10.11.2017

pks

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