Kailash Narayan vs Ghanshyam Das And 3 Others
2017 Latest Caselaw 6667 ALL

Citation : 2017 Latest Caselaw 6667 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Kailash Narayan vs Ghanshyam Das And 3 Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 370 of 2016
 

 
Appellant :- Kailash Narayan
 
Respondent :- Ghanshyam Das And 3 Others
 
Counsel for Appellant :- Narendra Pratap Singh,Santosh Kumar Singh
 
Counsel for Respondent :- Kamlesh Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List in due course.

Order Date :- 10.11.2017

Gss

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