Ram Murti Gaur vs Prescribed Authority, Nirman ...
2017 Latest Caselaw 6661 ALL

Citation : 2017 Latest Caselaw 6661 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Ram Murti Gaur vs Prescribed Authority, Nirman ... on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 3 of 2013
 

 
Appellant :- Ram Murti Gaur
 
Respondent :- Prescribed Authority, Nirman Khand, Up Awas & Vikas Parishad
 
Counsel for Appellant :- S.K. Nigam,Saurabh Srivastava
 
Counsel for Respondent :- Sunil Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after ten days.

Order Date :- 10.11.2017

Gss

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