Nanhak And Another vs Raghubar Gond And Another
2017 Latest Caselaw 6627 ALL

Citation : 2017 Latest Caselaw 6627 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Nanhak And Another vs Raghubar Gond And Another on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Withdrawal Application No. 374671 of 2016
 
IN
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 180 of 2016
 

 
Appellant :- Nanhak And Another
 
Respondent :- Raghubar Gond And Another
 
Counsel for Appellant :- Krishna Kumar Chaurasia,Dharmendra Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants states that the matter has been settled in between the parties, therefore, he does not want to press this second appeal and it may be dismissed as not pressed.

Accordingly, the withdrawal application is allowed and the second appeal is dismissed as not pressed.

Order Date :- 9.11.2017

Gss

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