Citation : 2017 Latest Caselaw 6606 ALL
Judgement Date : 9 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 18 Case :- CRIMINAL REVISION DEFECTIVE No. - 1144 of 2017 Revisionist :- Ajay Singh & Anr. Opposite Party :- State Of U.P. & Anr. Counsel for Revisionist :- Pankaj Gupta Counsel for Opposite Party :- Govt. Advocate Hon'ble Mahendra Dayal,J.
C.M. Application No. 114175 of 2017
Issue notice to the opposite parties returnable at an early date.
List after receipt of notice.
Order Date :- 9.11.2017
psd
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