Sonu @ Sone Lal vs State Of U.P. & Anr.
2017 Latest Caselaw 6604 ALL

Citation : 2017 Latest Caselaw 6604 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Sonu @ Sone Lal vs State Of U.P. & Anr. on 9 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CRIMINAL REVISION No. - 1152 of 2017
 

 
Revisionist :- Sonu @ Sone Lal
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Revisionist :- Pankaj Pandey,Girish Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

Heard learned counsel for revisionist and perused the impugned order.

Issue notice to the opposite party no.2 returnable at an early date.

List in first week of December, 2017.

Order Date :- 9.11.2017

psd

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