Jag Mohan vs State Of U.P.
2017 Latest Caselaw 6599 ALL

Citation : 2017 Latest Caselaw 6599 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Jag Mohan vs State Of U.P. on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14320 of 2017
 

 
Applicant :- Jag Mohan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijay Praksah
 
Counsel for Opposite Party :- G.A.,Kamlesh Kumar Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

The record of first bail application has not been sent by the office. In office report dated 8.11.2017 it has been mentioned that the record of first bail application no. 23328 of 2016 is under search in record room.

Call for progress report of trial from the Seasons Judge concerned within a period of 20 days.

List thereafter along with record of first bail application no. 23328 of 2016 decided on 15.7.2016.

Order Date :- 9.11.2017

Gss

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