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Gurjeet Singh vs Life Insurance Corpn. & Others
2017 Latest Caselaw 6596 ALL

Citation : 2017 Latest Caselaw 6596 ALL
Judgement Date : 9 November, 2017

Allahabad High Court
Gurjeet Singh vs Life Insurance Corpn. & Others on 9 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 10545 of 2009
 

 
Petitioner :- Gurjeet Singh
 
Respondent :- Life Insurance Corpn. & Others
 
Counsel for Petitioner :- Bhanu Bhushan Jauhari
 
Counsel for Respondent :- P. Padia,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list to enable Shri Prakash Padia, learned counsel for the Corporation to produce the format of the application for the appointment of an 'Agent' at the relevant time.

Order Date :- 9.11.2017

pks

 

 

 
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