Ganga Dayal And Another vs Rajaram
2017 Latest Caselaw 6595 ALL

Citation : 2017 Latest Caselaw 6595 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Ganga Dayal And Another vs Rajaram on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 121 of 2016
 

 
Appellant :- Ganga Dayal And Another
 
Respondent :- Rajaram
 
Counsel for Appellant :- Sunil Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Sunil Kumar Srivastava, learned counsel for the appellants.

List after three weeks.

Order Date :- 9.11.2017

Gss

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