Ali Mohammad & Another vs Sattar & Another
2017 Latest Caselaw 6593 ALL

Citation : 2017 Latest Caselaw 6593 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Ali Mohammad & Another vs Sattar & Another on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 422 of 2017
 

 
Appellant :- Ali Mohammad & Another
 
Respondent :- Sattar & Another
 
Counsel for Appellant :- Rafiuddin Ansari
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted one month's time to make the deficiency good.

List thereafter.

Order Date :- 9.11.2017

Gss

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