Hadisunnisha And 5 Others vs Baij Nath And Another
2017 Latest Caselaw 6592 ALL

Citation : 2017 Latest Caselaw 6592 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Hadisunnisha And 5 Others vs Baij Nath And Another on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 925 of 2013
 

 
Appellant :- Hadisunnisha And 5 Others
 
Respondent :- Baij Nath And Another
 
Counsel for Appellant :- Salil Kumar Rai,Muzzammil I. Qureshi,O.N. Mishra
 
Counsel for Respondent :- Ashish Agarwal
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list on 5.12.2017 for hearing on the point of admission.

Order Date :- 9.11.2017

Gss

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