Bikanu (Since Deceased) And 3 ... vs Uday Pratap Singh And 2 Others
2017 Latest Caselaw 6588 ALL

Citation : 2017 Latest Caselaw 6588 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Bikanu (Since Deceased) And 3 ... vs Uday Pratap Singh And 2 Others on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1259 of 2016
 

 
Appellant :- Bikanu (Since Deceased) And 3 Others
 
Respondent :- Uday Pratap Singh And 2 Others
 
Counsel for Appellant :- Awadhesh Rai,Abhishek Narayan Rai
 
Counsel for Respondent :- Vinod Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the parties, list after two weeks.

Order Date :- 9.11.2017

Gss

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