Akshay Nidhi Nagar vs Smt. Ramabadal & Another
2017 Latest Caselaw 6587 ALL

Citation : 2017 Latest Caselaw 6587 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Akshay Nidhi Nagar vs Smt. Ramabadal & Another on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1116 of 2017
 

 
Appellant :- Akshay Nidhi Nagar
 
Respondent :- Smt. Ramabadal & Another
 
Counsel for Appellant :- Satish Kumar Pandey,Virendra Singh,Yogesh Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, put up on 21.11.2017 as fresh.

Order Date :- 9.11.2017

Gss

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