Citation : 2017 Latest Caselaw 6583 ALL
Judgement Date : 9 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL DEFECTIVE No. - 323 of 1997 Appellant :- Suresh & Another Respondent :- State Of U.P. & Another Counsel for Appellant :- Faheem Ahmad,Shiv Sagar Singh Counsel for Respondent :- Sanjeev Kumar Tyagi Hon'ble Bharati Sapru,J.
Hon'ble Om Prakash-VII,J.
Order on the court fees application
Allowed.
Court fees is accepted subject to verification by the Stamp Reporter with regard to the valuation.
List in the next cause list for disposal of the amendment application.
Order Date :- 9.11.2017
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