Phool Chand Yadav vs State Of U.P. And 3 Othrs.
2017 Latest Caselaw 6582 ALL

Citation : 2017 Latest Caselaw 6582 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Phool Chand Yadav vs State Of U.P. And 3 Othrs. on 9 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 51677 of 2017
 

 
Petitioner :- Phool Chand Yadav
 
Respondent :- State Of U.P. And 3 Othrs.
 
Counsel for Petitioner :- Mahendra Pratap Yadav
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Both parties are present.

Put up as fresh on 14.11.2017 in order to enable the learned counsel for the parties to negotiate and settle the matter.

Order Date :- 9.11.2017

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