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Jitendra Kumar Yadav vs State Of U.P. & Anr.
2017 Latest Caselaw 6573 ALL

Citation : 2017 Latest Caselaw 6573 ALL
Judgement Date : 9 November, 2017

Allahabad High Court
Jitendra Kumar Yadav vs State Of U.P. & Anr. on 9 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 1154 of 2017
 

 
Revisionist :- Jitendra Kumar Yadav
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Revisionist :- Akhilesh Kumar,Dilip Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

C.M. Application No. 114607 of 2017

Issue notice to opposite parties returnable at an early date.

List after receipt of notice.

Order Date :- 9.11.2017

psd

 

 

 
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