Smt. Sunita Malik vs Pradeshiya Industrial & ...
2017 Latest Caselaw 6549 ALL

Citation : 2017 Latest Caselaw 6549 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Smt. Sunita Malik vs Pradeshiya Industrial & ... on 8 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48707 of 2017
 

 
Petitioner :- Smt. Sunita Malik
 
Respondent :- Pradeshiya Industrial & Investment Corporation(Picup)& 3 Ors
 
Counsel for Petitioner :- Sanjeev Kumar Pandey,Rohit Nandan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 14.11.2017 in order to enable the learned counsel for the petitioner to file rejoinder affidavit in the matter.

Till then, interim order, if any, to continue till then.

Order Date :- 8.11.2017

pks

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