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Dayaram vs State Of U.P.
2017 Latest Caselaw 6548 ALL

Citation : 2017 Latest Caselaw 6548 ALL
Judgement Date : 8 November, 2017

Allahabad High Court
Dayaram vs State Of U.P. on 8 November, 2017
Bench: Ravindra Nath Kakkar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12926 of 2016
 

 
Applicant :- Dayaram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Srivastava,Ravindra Pal Singh Kashy
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Counter affidavit has been filed by learned A.G.A. today, taken on record.

As prayed list in the next cause list.

Order Date :- 8.11.2017

RPD

 

 

 
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