Ak Industries (M/S) Thru Manager vs State Of U.P. And 4 Others
2017 Latest Caselaw 6545 ALL

Citation : 2017 Latest Caselaw 6545 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Ak Industries (M/S) Thru Manager vs State Of U.P. And 4 Others on 8 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 52369 of 2017
 

 
Petitioner :- Ak Industries (M/S) Thru Manager
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Alok Kumar Yadav,Bhupendra Kumar Pandey,Vinod Singh
 
Counsel for Respondent :- C.S.C.,Chandan Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 10.11.2017 in order to enable the learned counsel for the respondent Shri Chandan Agarwal to take instruction in the matter.

Order Date :- 8.11.2017

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