Brahm Singh vs State Of U.P. And 2 Others
2017 Latest Caselaw 6543 ALL

Citation : 2017 Latest Caselaw 6543 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Brahm Singh vs State Of U.P. And 2 Others on 8 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 52375 of 2017
 

 
Petitioner :- Brahm Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajeev Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 13.11.2017 in order to enable the learned Standing Counsel to take instruction in the matter.

Order Date :- 8.11.2017

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