Surendra Singh vs State Of U.P. And 2 Others
2017 Latest Caselaw 6542 ALL

Citation : 2017 Latest Caselaw 6542 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Surendra Singh vs State Of U.P. And 2 Others on 8 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 52357 of 2017
 

 
Petitioner :- Surendra Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ajay Sengar
 
Counsel for Respondent :- C.S.C.,Baleshwar Chaturvedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 13.11.2017 in order to enable Shri Baleshwar Chaturvedi, learned counsel for the respondent to take instruction in the matter.

Order Date :- 8.11.2017

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