Md. Kamaroodeen vs State Of U.P. And 3 Others
2017 Latest Caselaw 6540 ALL

Citation : 2017 Latest Caselaw 6540 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Md. Kamaroodeen vs State Of U.P. And 3 Others on 8 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 51162 of 2017
 

 
Petitioner :- Md. Kamaroodeen
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Brijesh Kumar Kesharwani,R.S. Pandey
 
Counsel for Respondent :- C.S.C.,Anadi Krishna Narayana,Arun Prakash
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 17.11.2017 in order to enable the learned counsel for the respondent to file counter affidavit in this matter.

Order Date :- 8.11.2017

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