Smt. Sukhdeyi & Others vs State Of U.P. Thru' Secy. & Others
2017 Latest Caselaw 6535 ALL

Citation : 2017 Latest Caselaw 6535 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Smt. Sukhdeyi & Others vs State Of U.P. Thru' Secy. & Others on 8 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 37534 of 2004
 

 
Petitioner :- Smt. Sukhdeyi & Others
 
Respondent :- State Of U.P. Thru' Secy. & Others
 
Counsel for Petitioner :- Dharam Pal Singh,P.K. Dubey,P.K.Tripathi,S. Niranjan
 
Counsel for Respondent :- C.S.C.,A.K. Singh,Pradeep Kumar Tripathi,Vivek Verma
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Heard Sri Dharam Pal Singh, learned Senior Counsel for the appellants and the learned Standing Counsel for the State.

Put up for delivery of judgment on Tuesday i.e. 14.11.2017.

Order Date :- 8.11.2017

Ishan

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