Smt. Surajmukhi And Anr. vs Shailendra Mohan And 3 Others
2017 Latest Caselaw 6533 ALL

Citation : 2017 Latest Caselaw 6533 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Smt. Surajmukhi And Anr. vs Shailendra Mohan And 3 Others on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Restoration Application No. 72140 of 2015
 
IN
 

 
Case :- SECOND APPEAL No. - 125 of 2015
 

 
Appellant :- Smt. Surajmukhi And Anr.
 
Respondent :- Shailendra Mohan And 3 Others
 
Counsel for Appellant :- Ali Hasan,Hariom Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Cause shown is sufficient, therefore, restoration application is allowed and the order dated 6.2.2015 is recalled. The appeal is restored to its original number.

List after two weeks.

Order Date :- 8.11.2017

Gss

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