Ghaizabad Development Authority ... vs Madan Lal & Another
2017 Latest Caselaw 6527 ALL

Citation : 2017 Latest Caselaw 6527 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Ghaizabad Development Authority ... vs Madan Lal & Another on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1102 of 2017
 

 
Appellant :- Ghaizabad Development Authority Thru' Its Vice Chairman
 
Respondent :- Madan Lal & Another
 
Counsel for Appellant :- Amit Manohar
 
Counsel for Respondent :- Raj Kumar Khanna
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the respondents -caveators, put up on 22.11.2017 as fresh.

Order Date :- 8.11.2017

Gss

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