Citation : 2017 Latest Caselaw 6524 ALL
Judgement Date : 8 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL DEFECTIVE No. - 368 of 1993 Appellant :- Suresh & Another Respondent :- State Of U.P.& Another Counsel for Respondent :- SC Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Saral Srivastava,J.
In Ref: Civil Misc. Recall/Restoration Application No. 299633 of 2015.
Learned counsel for the applicant may serve a copy of this application to the counsel for respondent no. 2.
List in the next cause list.
Learned counsel for the applicant shall inform the learned counsel for the respondent no. 2 one day in advance whenever the case is listed next.
Order Date :- 8.11.2017
Ishan
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