No 14382108-W Ex Hav/Clk (Gd) ... vs Chief Oif The Army Staff & Others
2017 Latest Caselaw 6521 ALL

Citation : 2017 Latest Caselaw 6521 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

No 14382108-W Ex Hav/Clk (Gd) ... vs Chief Oif The Army Staff & Others on 8 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 364 of 2007
 

 
Appellant :- No 14382108-W Ex Hav/Clk (Gd) Akbar Singh
 
Respondent :- Chief Oif The Army Staff & Others
 
Counsel for Appellant :- Colonel Ashok Kumar,Rohit Kumar,S.K. Singh
 
Counsel for Respondent :- A.S.G.I.,A.K. Rai,K.C. Sinha,Pramod Kumar Singh,Rakesh Sinha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Pramod Kumar Singh, learned counsel for the Union of India states that instructions to argue on behalf of respondent but he is unable to assist the Court today on account of non-availability of file.

List in the next cause list.

Order Date :- 8.11.2017

Ishan

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