Shamim Ahmad vs Mohammad Abbas And 18 Others
2017 Latest Caselaw 6520 ALL

Citation : 2017 Latest Caselaw 6520 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Shamim Ahmad vs Mohammad Abbas And 18 Others on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 322 of 2015
 

 
Appellant :- Shamim Ahmad
 
Respondent :- Mohammad Abbas And 18 Others
 
Counsel for Appellant :- Preetpal Singh,Devendra Kumar Shukla,Preetpal Singh Rathore
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Devendra Kumar Shukla, learned counsel for the appellant.

List after two weeks.

Order Date :- 8.11.2017

Gss

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