Citation : 2017 Latest Caselaw 6516 ALL
Judgement Date : 8 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL DEFECTIVE No. - 100 of 2016 Appellant :- Brij Mohan Khare Respondent :- Nagar Palika Parishad And Another Counsel for Appellant :- Udai Narain Khare Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, list after two weeks.
Order Date :- 8.11.2017
Gss
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