Rahat Husain Khan & Others vs Abul Hasan @ Bhola & Others
2017 Latest Caselaw 6514 ALL

Citation : 2017 Latest Caselaw 6514 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Rahat Husain Khan & Others vs Abul Hasan @ Bhola & Others on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1055 of 2010
 

 
Appellant :- Rahat Husain Khan & Others
 
Respondent :- Abul Hasan @ Bhola & Others
 
Counsel for Appellant :- R.U. Ansari
 
Counsel for Respondent :- P.K. Srivastava,H.P.Mishra,J.N. Tripathi,Manish Kumar Nigam,Sudhanshu Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after two weeks.

Order Date :- 8.11.2017

Gss

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