Bulandshahr Development ... vs Deveraj
2017 Latest Caselaw 6511 ALL

Citation : 2017 Latest Caselaw 6511 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Bulandshahr Development ... vs Deveraj on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 561 of 2016
 

 
Appellant :- Bulandshahr Development Authority
 
Respondent :- Deveraj
 
Counsel for Appellant :- Bhupeshwar Dayal
 
Counsel for Respondent :- Nishant Mehrotra
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri Nishant Mehrotra, learned counsel for the respondent are adjourned up to 17.11.2017.

List thereafter.

Order Date :- 8.11.2017

Gss

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