Nawab Khan vs Smt. Jubaida Khatoon(Since ...
2017 Latest Caselaw 6510 ALL

Citation : 2017 Latest Caselaw 6510 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Nawab Khan vs Smt. Jubaida Khatoon(Since ... on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1164 of 2016
 

 
Appellant :- Nawab Khan
 
Respondent :- Smt. Jubaida Khatoon(Since Deceased) And 3 Others
 
Counsel for Appellant :- Sant Ram Sharma,Himanshu Pandey
 
Counsel for Respondent :- Shamim Ahmad
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri M.A. Qadeer, learned counsel for the respondents are adjourned up to 20.12.2017.

List thereafter.

Order Date :- 8.11.2017

Gss

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