Ram Babu vs Raj Bahadur And Another
2017 Latest Caselaw 6503 ALL

Citation : 2017 Latest Caselaw 6503 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Ram Babu vs Raj Bahadur And Another on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 520 of 2017
 

 
Appellant :- Ram Babu
 
Respondent :- Raj Bahadur And Another
 
Counsel for Appellant :- Pravesh Kumar
 
Counsel for Respondent :- Nigamendra Shukla
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.11.2017

Gss

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