Citation : 2017 Latest Caselaw 6502 ALL
Judgement Date : 8 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 538 of 2017 Appellant :- Ram Ratti & Another Respondent :- Smt. Bhukhali Devi Counsel for Appellant :- Jitendra Kumar Chakrabort,Sitaram Yadav,Yusuf Ali Counsel for Respondent :- A.P.Singh,Indra Bhan Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellants, list after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 8.11.2017
Gss
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