Phool Chandra (Since Deceased) ... vs Ram Newas And 3 Others
2017 Latest Caselaw 6501 ALL

Citation : 2017 Latest Caselaw 6501 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Phool Chandra (Since Deceased) ... vs Ram Newas And 3 Others on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 483 of 2017
 

 
Appellant :- Phool Chandra (Since Deceased) And 6 Others
 
Respondent :- Ram Newas And 3 Others
 
Counsel for Appellant :- J.P. Singh,Anil Kumar Srivastava
 
Counsel for Respondent :- Shashi Prakash Misra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Anil Kumar Srivastava, learned counsel for the appellants.

List after three weeks.

Order Date :- 8.11.2017

Gss

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