Dr. Randhir Singh vs P.S., Medical Health U.P. Govt. & ...
2017 Latest Caselaw 6497 ALL

Citation : 2017 Latest Caselaw 6497 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Dr. Randhir Singh vs P.S., Medical Health U.P. Govt. & ... on 8 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 9800 of 2009
 

 
Petitioner :- Dr. Randhir Singh
 
Respondent :- P.S., Medical Health U.P. Govt. & Another
 
Counsel for Petitioner :- Mohd. Yusuf
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned Standing Counsel prays for and is allowed one month's and no more time to file a counter affidavit.

List thereafter.

Order Date :- 8.11.2017

pks

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