Premwati vs State Of U.P. And 3 Others
2017 Latest Caselaw 6494 ALL

Citation : 2017 Latest Caselaw 6494 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Premwati vs State Of U.P. And 3 Others on 8 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 52286 of 2017
 

 
Petitioner :- Premwati
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Lakshman Singh
 
Counsel for Respondent :- C.S.C.,Arjun Prasad Yadav,Krishna Kumar Chand
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 13.11.2017 in order to enable the learned Standing Counsel to take instruction in the matter as to whether any order has been passed by the District Magistrate on the order of remand passed by this Court.

Order Date :- 8.11.2017

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