Union Of India And Others vs C.A.T., Allahabad And Another
2017 Latest Caselaw 6475 ALL

Citation : 2017 Latest Caselaw 6475 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Union Of India And Others vs C.A.T., Allahabad And Another on 7 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 62883 of 2006
 

 
Petitioner :- Union Of India And Others
 
Respondent :- C.A.T., Allahabad And Another
 
Counsel for Petitioner :- Alok Kumar Rai,Praveen K.Srivastava
 
Counsel for Respondent :- S.C.,S.M. Ali
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

Learned counsel for the respondents is not present.

List in the next cause list.

Learned counsel for the petitioner shall inform the other side about this order in writing and obtain a receipt thereof that the matter will be taken up in the next cause list.

Order Date :- 7.11.2017

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