Smt. Shalni vs Ram Krishna
2017 Latest Caselaw 6471 ALL

Citation : 2017 Latest Caselaw 6471 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Smt. Shalni vs Ram Krishna on 7 November, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- APPLICATION U/S 24/ORDER 39 RULE 2-A CPC No. - 105 of 2014
 

 
Applicant :- Smt. Shalni
 
Opposite Party :- Ram Krishna
 
Counsel for Applicant :- Suresh Chandra Shukla
 
Counsel for Opposite Party :- Saqib Siddiqui
 

 
Hon'ble Vivek Chaudhary,J.

Suresh Chandra Shukla submits that parties have entered into compromise. Hence the matter has become infructuous.

In view of aforesaid, the matter is consigned to record.

Order Date :- 7.11.2017

Rajneesh DR-PS)

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