Smt. Haleema Warsi vs Mohammad Ishaq (Deceased) And 16 ...
2017 Latest Caselaw 6468 ALL

Citation : 2017 Latest Caselaw 6468 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Smt. Haleema Warsi vs Mohammad Ishaq (Deceased) And 16 ... on 7 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 195 of 2014
 

 
Appellant :- Smt. Haleema Warsi
 
Respondent :- Mohammad Ishaq (Deceased) And 16 Ors.
 
Counsel for Appellant :- Jitendra Kumar,Chandan Sharma,Umesh Narain Sharma
 
Counsel for Respondent :- Sudhanshu Pandey
 

 
Hon'ble Bachchoo Lal,J.

Steps taken.

Office to verify and proceed.

Order Date :- 7.11.2017

Gss

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