Smt. Kamlesh Raghav And Anr. vs Netrapal Singh And 3 Others
2017 Latest Caselaw 6461 ALL

Citation : 2017 Latest Caselaw 6461 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Smt. Kamlesh Raghav And Anr. vs Netrapal Singh And 3 Others on 7 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1119 of 2014
 

 
Appellant :- Smt. Kamlesh Raghav And Anr.
 
Respondent :- Netrapal Singh And 3 Others
 
Counsel for Appellant :- Ram Kishor Gupta
 
Counsel for Respondent :- R.C. Pal
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted one week time to take fresh steps.

List thereafter.

Order Date :- 7.11.2017

Gss

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